(1.) CM Nos. 10749 & 10751/2006 (exemption)
(2.) ALLOWED , subject to all just exceptions.
(3.) FOR the reasons stated in the applications, delay in filing and refiling the appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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