(1.) This order shall dispose of an application bearing IA No. 2399/2010.
(2.) Briefly stated the facts of the case are that the plaintiff No. 1 M/s Glaxo Group Ltd. and Anr. is the company incorporated under the laws of United Kingdom having its registered office at Glazi Wellcome House, Berkeley Avenue, Greenford, Middlesex UB6, ONN, United Kingdom. Mr. Rahul Sethi is the constituted attorney of plaintiff No. 1 and is duly authorized to verify pleadings and institute the present suit.
(3.) plaintiff No. 2 M/s Smithkline Beecham Ltd. is a company organized and existing under the laws of United Kingdom having its registered office at 980, Great West Road, Brentford, Middlesex TW8 9GS, United Kingdom. Mr. Rahul Sethi is the constituted attorney of plaintiff No. 2 and is duly authorized to verify pleadings and institute the present suit.