LAWS(DLH)-2010-3-117

KRISHAN CHANDER Vs. SHIVSHANKAR MENON

Decided On March 12, 2010
KRISHAN CHANDER Appellant
V/S
SHIVSHANKAR MENON Respondents

JUDGEMENT

(1.) NO ground is made out to review order dated 8th February, 2010. The review petition/application is dismissed.