GAIL INDIA LTD Vs. PARAMOUNT LTD

Referred Judgements :-

LAMPRELL V. BILLERICAY UNION [REFERRED]
WEBB V. HUGHES [REFERRED]
P.K. RAMAIYA & CO. V. CMD,NTPC [REFERRED]
CHARLES RICKARDS LTD. V. OPPENHEIM [REFERRED]
STATE OF KERALA V. POULOSE [REFERRED]
ATTORNEY-GENERAL V. JONES [REFERRED]
WEE AAR CONSTRUCTION BUILDER V. DELHI JAL BOARD [REFERRED]
AIRPORT AUTHORITY OF INDIA V. S.N. MALHOTRA [REFERRED]
BHAGAT CONSTRUCTION CO. V. DDA [REFERRED]
MEHTA & CO. V. UOI [REFERRED]
ONGC LTD. V. GARVARE SHIPPING CORPORATION [REFERRED]
BHARTIYA CONSTRUCTION CO. V. DDA [REFERRED]
BHAMJEE V. FORSDICK AND ORS. [REFERRED]
ATTORNEY-GENERAL V. EBERT [REFERRED]
CHUNILGJ V MEHTA SONS LIMITED ADVOCATE GENERAL FOR THE STATE OF MAHARASHTRA INTERVENER VS. CENTURY SPINNING MANUFACTURING COMPANY LIMITED [REFERRED]
FATEH CHAND VS. BALKISHAN DASS [REFERRED]
MAULA BUX VS. UNION OF INDIA [REFERRED]
M L DEVENDER SINGH VS. SYED KHAJA [REFERRED]
UNION OF INDIA VS. RAMAN IRON FOUNDRY:AIR FOAM INDUSTRIES PRIVATE LIMITED [REFERRED]
MOHAMMAD SALAMATULLAH VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED]
GOVIND PRASAD CHATURVEDI VS. HARI DUTT SHASTRI [REFERRED]
STATE OF KARNATAKA VS. RAMESHWARA RICE MILLS THTRTHAHALLI:K KRISHNAPPA NAIDU AND CO :S THIPPA REDDY [REFERRED]
VISHWANATH SOOD VS. UNION OF INDIA [REFERRED]
VISHWANATH SOOD VS. UNION OF INDIA [REFERRED]
SUDARSAN TRADING CO VS. GOVERNMENT OF KERALA [REFERRED]
SECRETARY IRRIGATION DEPARTMENT GOVERNMENT OF ORISSA SECRETARY TO GOVERNMENT OF ORISSA VS. G C ROY:RAGHUNATH MOHAPATRA [REFERRED]
BHARAT BHUSHAN BANSAL VS. U R SMALL INDUSTRIES CORPORATION LTD [REFERRED]
HIMACHAL PRADESH STATE ELECTRICITY BOARD VS. R J SHAH AND COMPANY [REFERRED]
OLYMPUS SUPERSTRUCTURES PVT LIMITED VS. MEENA VIJAY KHETAN [REFERRED]
FOOD CORPORATION OF INDIA VS. SREEKANTH TRANSPORT [REFERRED]
AROSAN ENTERPRISES LIMITED VS. UNION OF INDIA [REFERRED]
EXECUTIVE ENGINEER DHENKANAL MINOR IRRIGATION DIVISION ORISSA VS. N C BUDHARAJ [REFERRED]
GENERAL MANAGER NORTHERN RAILWAY VS. SARVESH CHAPRA [REFERRED]
GENERAL MANAGER NORTHERN RAILWAY VS. SARVESH CHAPRA [REFERRED]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [REFERRED]
CHAIRMAN AND M D N T P C LIMITED VS. RESHMI CONSTRUCTIONS BUILDERS AND CONTRACTORS [REFERRED]
P DSOUZA VS. SHONDRILO NAIDU [REFERRED]
BHAGAWATI OXYGEN LTD VS. HINDUSTAN COPPER LTD [REFERRED]
RAJENDRA CONSTRUCTION COMPANY VS. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY [REFERRED]
STATE OF KARNATAKA VS. ALL INDIA MANUFACTURERS ORGANIZATION [REFERRED]
CENTROTRADE MINERALS AND METAL INC VS. HINDUSTAN COPPER LTD [REFERRED]
MCDERMOTT INTERNATIONAL IN VS. BURN STANDARD CO LTD [REFERRED]
KRISHNA BHAGYA JALA NIGAM LTD VS. G HARISHCHANDRA REDDY [REFERRED]
SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED VS. GANDHI INDUSTRIAL CORPORATION [REFERRED]
BHARAT SANCHAR NIGAM LTD VS. MOTOROLA INDIA PVT LTD [REFERRED]
INDIAN HUME PIPE CO LTD VS. STATE OF RAJASTHAN [REFERRED]
MADNANI CONSTRUCTION CORPORATION P LTD VS. UNION OF INDIA [REFERRED]
DELHI DEVELOPMENT AUTHORITY VS. SUDHIR BROTHERS [REFERRED]
JAGMAL SINGH VS. DELHI TRANSPORT CORPORATION [REFERRED]
OIL AND NATURAL GAS CORPORATION LIMITED VS. MITRA GUHA BUILDER INDIA COMPANY [REFERRED]
CENTRE FOR DEVELOPMENT OF TELEMATICS VS. ANSAL PROPERTIES AND INFRASTRUCTURE [REFERRED]
STATE OF MADHYA PRADESH VS. RAJA BALBHADRA SINGH [REFERRED]
IRON and HARDWARE INDIA CO VS. FIRM SHAMLAL and BROS [REFERRED]
MAHESH ANANTRAI PATTANI VS. COMMISSIONER OF INCOME TAX [REFERRED]
GREENHILLS EXPORTS PRIVATE LIMITED MANGALORE VS. COFFEE BOARD BANGALORE [REFERRED]
STATE VS. K BHASKARAN [REFERRED]
VIJAYA BANK VS. MAKER DEVELOPMENT SERVICES PVT LIMITED [REFERRED]
ESKAY ENGINEERS VS. BHARAT SANCHAR NIGAM LIMITED [REFERRED]
STATE OF RAJASTHAN VS. CHANDRA MOHAN CHOPRA [REFERRED]