(1.) Admit.
(2.) The question which arises in this appeal is as under:-
(3.) We have heard the final arguments with the consent of counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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