INDIAN EXPLOSIVES LTD. Vs. REGISTRAR OF COMPANIES

JUDGEMENT

(1.) THIS petition has been filed under Section 560(6) of the Companies Act, 1956, seeking restoration of the name of H.N. Explosives Pvt. Ltd. to the Register of Companies maintained by the Registrar of Companies.

(2.) H .N. Explosives Pvt. Ltd. was incorporated under the Companies Act, 1956 on 17th April, 1989 as a private limited company with the Registrar of Companies, NCT of Delhi and Haryana.

(3.) THE Registrar of Companies, i.e. the respondent herein, struck the name of H.N. Explosives Pvt. Ltd. off the Register on the ground of non -filing of returns. The requisite notification was duly published in the Official Gazette on 23rd June, 2007 at S. No. 6403.