LAWS(DLH)-2010-2-443

SURJIT KAUR AND ORS. Vs. SMT. NIRMAL KAUR

Decided On February 19, 2010
Surjit Kaur And Ors. Appellant
V/S
Smt. Nirmal Kaur Respondents

JUDGEMENT

(1.) CM No. 3183/2010 (exemption)

(2.) ALLOWED , subject to just exceptions.

(3.) LEARNED Counsel for the respondent accepts notice.