LAWS(DLH)-2010-2-251

KISHAN SINGH Vs. STATE

Decided On February 02, 2010
KISHAN SINGH Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Vide DD No. 96-B at the midnight; time being 12:40 midnight of 15th and 16th March 2003, the duty constable at PS Gokul Puri noted that information was received through police control room that it was informed about a lady having committed suicide at Shiv Vihar, 33 Road Som Bazar, Near Chuna Bhatti.

(2.) ASI Darshan Kumar PW-10 along with Const. Ayaz Khan PW-19 left for the spot and at the matrimonial house of the appellant and his wife found the dead body of the wife of the appellant lying between 2 cots, on the floor.

(3.) The dead body was seized and sent to the mortuary of GTB Hospital. Making an endorsement beneath the copy of the DD entry, FIR for offence of murder was got registered.