LAWS(DLH)-2010-10-146

SATINDER KUMAR Vs. LT GOVERNOR NCT OF DELHI

Decided On October 26, 2010
SATINDER Appellant
V/S
LT. GOVERNOR, NCT OF DELHI Respondents

JUDGEMENT

(1.) Allowed.

(2.) Order dated 30.8.2010 dismissing the writ petition in default is recalled and the writ petition is restored for hearing.

(3.) Heard learned Counsel for the parties.