(1.) FAO No. 42/76 Heard.
(2.) In this case, the simple question which needs consideration is as to whether there was an arbitration agreement or not.
(3.) There are three undisputed facts:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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