AJIT SINGH Vs. STATE

JUDGEMENT

(1.) These appeals are on Board for quite sometime but no one has appeared for the appellants. Therefore, I appoint Ms. Reena Garg, Advocate, (107, Lawyers Chambers, Delhi High Court) to assist the Court.

(2.) These appeals arise out of one incident, I, therefore, proceed to dispose of both the appeals with this common order.

(3.) Brief facts which are necessary for disposal of these appeals are recapitulated as under.