LAWS(DLH)-2000-1-91

SURAJ SINGH Vs. STATE

Decided On January 19, 2000
SURAJ SINGH Appellant
V/S
STATE OF DELHI Respondents

JUDGEMENT

(1.) These appeals were filed by Bawa Gurcharan Singh, Advocate. These appeals are on Board for quite some but no one has appeared for the appellants. Therefore, I appoint Ms. Ritu Gauba, Advocate, (2305, Chhatta Punjabian, Bahadur Garh Road, Sadar Bazar, Delhi-6) to assist the Court.

(2.) These appeals arise out of the one incident. I proceed to dispose of both the appeals with this common order.

(3.) Brief facts which are necessary for disposal of these appeals are recapitulated as under.