SANTOSH KUMAR SAHU Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Heard.

(2.) The present petition is for registering the FIR against Sai Prasad Group's Company and and its Directors.

(3.) It is stated that the petitioner has sent a complaint to the Superintendent of Police, Mahasamund and the S.H.O., Khallari, District Mahasamund, despite that the FIR has not been registered against the company and the persons involved.