REGENT COMPUTRONICS PVT. LTD.

ORIENTAL INSURANCE COMPANY LTD. Appellant

V/S

Dhannulal Kaiwart Respondents

Referred Judgements :-

M K KUNHIMOHAMMED VS. P A AHMEDKUTTY [REFERRED TO]
STATE OF PUNJAB VS. BHAJAN KAUR [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. PADMAVATHY [REFERRED TO]
MOSMI VS. RAM KUMAR [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRANAY SETHI [REFERRED TO]

JUDGEMENT

(1.) Heard on I.A. No.1

(2.) This is an application for condonation of delay of 106 days in filing the Review Petition.

(3.) For the reasons mentioned in the application which is duly supported by affidavit, the same is allowed and delay in filing the Review Petition is condoned.

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ORIENTAL INSURANCE COMPANY LTD. Vs. DHANNULAL KAIWART

Referred Judgements :-

JUDGEMENT

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