VIKAS AGRAWAL Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) The petitioner has filed this Writ Petition challenging the orders, Annexure-P1 and P2 and sought for following relief:

(2.) In pursuance to the advertisement issued by the respondent for inviting tender for construction of B.T.Road of (Raja Biscuit to Purana Bus Depot to Honda Show Room) at Ward No.04 Road SOR 01-01-2015 via tender No.36495, the petitioner participated and he being the lowest bidder, has been awarded contract of aforementioned work vide agreement dated 04.10.2018 and work order was issued on 05.10.2018.

(3.) During the period of contract, as the petitioner did not show any progress in the work, his contract was cancelled vide notice dated 16.04.2019, Annexure- P2.