(1.) Heard on I.A. No. 01, application for condonation of delay of 07 days in filing the appeal.
(2.) For the reasons mentioned in the application, which is duly supported by affidavit, application is allowed and delay in filing the appeal is hereby condoned.
(3.) Also heard on admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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