LAWS(CHH)-2019-4-194

BARAT RAM, S/O NEELAMBER Vs. MAHADEV

Decided On April 09, 2019
Barat Ram, S/O Neelamber Appellant
V/S
MAHADEV Respondents

JUDGEMENT

(1.) This second appeal preferred by the defendants has been admitted on following substantial question of law for determination:-

(2.) Essential facts required to be noticed for adjudication of this appeal are as under:-

(3.) Shri Prafull Bharat, learned counsel for the appellants/defendants, would submit as under:-