(1.) None appears for the petitioner.
(2.) Considering the fact that the petition is an old Writ Petition i.e. of more than 10 years old, the same was heard with the assistance of the State counsel.
(3.) Present Writ Petition has been filed claiming for the following 2 reliefs:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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