(1.) Heard.
(2.) The present petition is against the order dtd. 29/11/2017 passed by respondent No.2.
(3.) Since the matter was mentioned before this Court on the ground that the respondent is a senior citizen aged about 80 years as of now, therefore, the petition is heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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