(1.) HEARD on admission.
(2.) THIS revision arises out of the order dated 9-7-2004 passed by the Additional District Judge, Jagdalpur in Civil Suit No. 15-B/2002.
(3.) I have heard learned Counsel for the applicant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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