(1.) Heard on IA No.01/17 for condonation of delay in filing the petition.
(2.) For the reasons mentioned in the application, the same is allowed and the delay of 29 days in filing the petition is hereby condoned.
(3.) Also heard on application for leave to appeal under Section 378(4) of CrPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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