ASHOK KUMAR NISHAD Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Present is the second round of litigation.

(2.) The challenge in the present Writ Petition is to the order of transfer dated 14/08/2017 whereby the petitioner has been transferred from the Tahsil Office, Kanker to the Tahsil Office, Pakhanjore, District Kanker.

(3.) On a query being put to the counsel for the petitioner, he makes a statement that though the order was passed on 14/08/2017, but till date the petitioner has not joined his duties.