NITESH KUMAR Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) The relief sought for by the petitioner in the instant Writ Petition is for issuance of direction to the respondents to consider the case of the petitioner for the post of Pump Operator SC category.

(2.) The advertisement has been enclosed for the said recruitment by the petitioner as Annexure-P/

(3.) The document Annexure-P/2 clearly stipulates that, there were 2 posts advertised for the post of Pump Operator. One post was reserved for ST category candidates and one post was reserved for OBC category candidates.