(1.) The substantial questions of law involved, formulated and to be answered in this defendants' second appeal are as under: -
(2.) The following genealogical tree will demonstrate the relationship among parties: - <IMG border=1 align=center src="http://www.indialawlibrary.com\images\23112018-157.jpg">
(3.) Late Shri Aman Sai had three sons Ramcharan, Raghunath and Aman Sai (died)