SANJAY AGRAWAL Vs. ARUND GUPTA

JUDGEMENT

(1.) Application filed under Order 41 Rule Rule 27 of the Code of Civil Procedure for taking additional evidence/ documents on record, considered.

(2.) By this application the appellant seeks to file document which is related to some writ petition pending before this court and before the Court of 4th Civil Judge, Class-I, Raigarh, CG. As per the appellant, those cases are related to dispute regarding property in question.

(3.) To decide the the aforesaid application, Order 41 Rule 27 of the CPC may be read as under: