(1.) Heard on I. A.No. 01/2017, application for condonation of delay.
(2.) On due consideration, I.A. No. 01 of 2017 is allowed. Delay of 5 days in filing the instant appeal is hereby condoned.
(3.) With the consent of the learned counsel for the parties, the matter is heard finally at the motion stage.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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