(1.) Heard on IA No. 1/2018 for condonation in filing this petition.
(2.) For the reasons stated in the application, it is allowed and the delay in filing the petition is condoned.
(3.) Heard on admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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