(1.) This is an application for condonation of delay in filing the appeal.
(2.) On due consideration and for the reasons stated in the application, the same is allowed and the delay is condoned. FAM No. 186 of 2015
(3.) Heard on admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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