(1.) Heard on I.A. No. 1/2017 for taking addition document on record.
(2.) On due consideration, I.A. No. 1/2017 is hereby allowed. Documents annexed with the I.A. No. 1/2017 are taken on record if otherwise admissible.
(3.) Heard the matter finally.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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