(1.) Heard on application for condonation of delay.
(2.) The instant revision is delayed by 8 days.
(3.) Perused the application and the reasons stated for delay. On due consideration, the delay of 8 days in filing the revision is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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