(1.) THIS is an application for condonation of delay in filing the writ appeal.
(2.) HEARD.
(3.) WITH all fairness, learned Deputy Advocate General for the State states that he would not like to file any reply.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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