SALIKA BEGUM Vs. GEETA GUPTA

JUDGEMENT

(1.) THIS common order shall govern Civil Revisions No. 89 of 2007, 90 of 2007 and 97 of 2007, arising out of the order dated 28-07-2007 passed by the Additional District Judge, Pendra Road, District Bilaspur in Election Petitions No. 12 of 2007 and l3 of 2007.

(2.) THERE is a typographical error apparent in the cause-title of Civil Revisions No. 89 of 2007 and 90 of 2007, since, instead of Smt. Shakila Begum, the name of the applicant is shown as Salika Begum.

(3.) THE Learned Additional District Judge, Pendra Road framed the following issues: .......[VERNACULAR TEXT OMMITED]......