(1.) HEARD on application for amendment of the revision petition for raising additional grounds.
(2.) PRAYER is not opposed. Amendment be incorporated today. .
(3.) THIS revision was finally heard today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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