KAUSHIK BEHRA Vs. STATE OF CHHATTISGARH

Referred Judgements :-

SHYAMLAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S SREE RAMA RAO [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
MOTI RAM DEKA SUDHIR KUMAR DAS PRIYA GUPTA MOTI RAM DEKA TIRATH RAM LAKHANPAL UNION OF INDIA HARI KISHORE RAM CHANDRA LAL RAM DUTTA UPADHYA ONKAR NATH AKHAURIA VS. GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EAST FRONTIER RAILWAY:GENERAL MANAGER NORTH EASTERN RAILWAY:UNION OF INDIA:S B TEWARI:PARIMAL GUPTA:PREMCHAND THAKUR:S B TEW [REFERRED TO]
RAILWAY BOARD REPRESENTING THE UNION OF INDIA VS. NIRANJAN SINGH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. CHITRA VENKATA RAO [REFERRED TO]
STATE OF HARYANA VS. RATTAN SINGH [REFERRED TO]
M PAUL ANTHONY VS. BHARAT GOLD MINES LIMITED [REFERRED TO]
MANAGEMENT OF KRISHNAKALI TEA ESTATE VS. AKHIL BHARATIYA CHAH MAZDOOR SANGH [REFERRED TO]
G M TANK VS. STATE OF GUJARAT [REFERRED TO]
KRUSHNAKANT B PARMAR VS. UNION OF INDIA [REFERRED TO]
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD VS. T.T. MURALI BABU [REFERRED TO]
CHHEL SINGH VS. M.G.B. GRAMIN BANK PALI [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [REFERRED TO]
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED VS. C NAGARAJU [REFERRED TO]
STATE OF KARNATAKA VS. N. GANGARAJ [REFERRED TO]