LAWS(CHH)-2026-2-10

RAMAVTAR SAHU Vs. SOBHARAM SAHU

Decided On February 27, 2026
Ramavtar Sahu Appellant
V/S
Sobharam Sahu Respondents

JUDGEMENT

(1.) Heard.

(2.) Admit.

(3.) The complainant/petitioner has filed this petition for extension of time for compliance of order passed by this Court.