STATE OF CHHATTISGARH Vs. SUNIL @ BALIKARAN SAHU

Referred Judgements :-

SAMPAT TATYADA SHINDE VS. STATE OF MAHARASHTRA [REFERRED TO]
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH VS. UNION OF INDIA [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
MACHHI SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF MAHARASHTRA VS. NARSINGRAO GANGARAM PIMPLE [REFERRED TO]
SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
ASHARFI LAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
JUMMAN KHAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
DHANANJOY CHATTERJEE ALIAS DHANA VS. STATE OF WEST BENGAL [REFERRED TO]
LAXMAN NAIK VS. STATE OF ORISSA [REFERRED TO]
SURAJ PAL NATHI PURAN VS. STATE OF HARYANA [REFERRED TO]
KAMTATIWARI VS. STATE OF MADHYA PRADESH [REFERRED TO]
BINAY KUMAR SINGH MIRTUNJAY SHARMA RAJDEO SHARMA MADAN MOHAN SHARMA KRISHAN KUMAR SHARMA BULAK SHARMA SURENDRA PRASAD SINGH ALIAS GODIL SHARMA VS. STATE OF BIHAR [REFERRED TO]
MOHAMMAD AMAN BABU KHAN VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF TAMIL NADU PERAJMAL BALLAJI OTHERS VS. SURESH:STATE OF TAMIL NADU [REFERRED TO]
PANCHHI NATIONAL COMMISSION FOR WOMEN VS. STATE OF UTTAR PRADESH [REFERRED TO]
AKHTAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
NIRMAL SINGH VS. STATE OF HARYANA [REFERRED TO]
KUMUDI LAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
JAI KUMAR VS. STATE OF MADHYA PRADESH [REFERRED TO]
RAMANBHAI NARANBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
STATE OF MAHARASHTRA VS. SURESH [REFERRED TO]
MOHAMMAD CHAMAN VS. STATE NATIONAL CAPITAL TERRITORY OF DELHI [REFERRED TO]
DAYA SINGH VS. STATE OF HARYANA [REFERRED TO]
RAJU VS. STATE OF HARYANA [REFERRED TO]
BANTU NARESH GIRI VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF MAHARASHTRA VS. BHARAT FAKIRA DHIWAR [REFERRED TO]
SUBHASH RAMKUMAR BIND ALIAS VAKIL VS. STATE OF MAHARASHTRA [REFERRED TO]
AMIT ALIAS AMMU VS. STATE OF MAHARASHTRA [REFERRED TO]
SUSHIL MURMU VS. STATE OF JHARKHAND [REFERRED TO]
STATE OF MAHARASHTRA VS. MANSINGH [REFERRED TO]
SURENDRA PAL SHIVBALAKPAL VS. STATE OF GUJARAT [REFERRED TO]
STATE OF U P VS. SATISH [REFERRED TO]
AMRIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
BISHNU PRASAD SINHA VS. STATE OF ASSAM [REFERRED TO]
SHIVU VS. R G HIGH COURT OF KARNATAKA [REFERRED TO]
ANKUSH MARUTI SHINDE VS. STATE OF MAHARASHTRA [REFERRED TO]
SANTOSH KUMAR SATISHBHUSHAN BARIYAR VS. STATE OF MAHARASHTRA [REFERRED TO]
SELVI VS. STATE OF KARNATAKA [REFERRED TO]
SUNDER SINGH VS. STATE OF UTTARANCHAL [REFERRED TO]
SANTOSH KUMAR SINGH VS. STATE [REFERRED TO]
RAMESHBHAI CHANDUBHAI RATHOD VS. STATE OF GUJARAT [REFERRED TO]
B A UMESH VS. REGR GEN HIGH COURT OF KARNATAKA [REFERRED TO]
MANNAN ALIAS ABDUL MANNAN VS. STATE OF BIHAR [REFERRED TO]
HARESH MOHANDAS RAJPUT VS. STATE OF MAHARASHTRA [REFERRED TO]
SONU SARDAR VS. STATE OF CHHATTISGARH [REFERRED TO]
AMIT VS. STATE OF UTTAR PRADESH [REFERRED TO]
RAMNARESH VS. STATE OF CHHATTISGARH [REFERRED TO]
RAJENDRA PRALHADRAO WASNIK VS. STATE OF MAHARASHTRA [REFERRED TO]
SAHABUDDIN VS. STATE OF ASSAM [REFERRED TO]
R. SHAJI VS. STATE OF KERALA [REFERRED TO]
MD. ISHAQUE VS. STATE OF WEST BENGAL [REFERRED TO]
SHANKAR KISANRAO KHADE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE BY RURAL POLICE VS. B.C.MANJUNATHA @ MANJU [REFERRED TO]
ASHOK DEBBARMA @ ACHAK DEBBARMA VS. STATE OF TRIPURA [REFERRED TO]
PRAKASH VS. STATE OF KARNATAKA [REFERRED TO]
PARGAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
JODHAN VS. STATE OF M P [REFERRED TO]
DARSHAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
SHEIKH SINTHA MADHAR @ JAFFER @ SINTHA ETC. VS. STATE REP. BY INSPECTOR OF POLICE [REFERRED TO]
AJAY KUMAR SINGH VS. THE FLAG OFFICER COMMANDING-IN-CHIEF & ORS. [REFERRED TO]