SUBAS MUDULI Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) "Wings to Fly 'You were born with potential. You were born with goodness and trust. You were born with ideas and dreams. You were born with greatness. You were born with wings. You are not meant for crawling, so don't, you have wings. Learn to use them, to fly."

(2.) These lines from the book "Wings to Fly" authored by Shri A.P.J. Abdul Kalam, former President of India, are aptly applicable to the facts of this case.

(3.) The wheels of justice were set in motion on account of a letter written by an unfortunate father who lost his young son aged about 4 years in a highly avoidable accident. This young boy was crushed under the wheels of a bus which was supposed to take him to his school where he was expected to learn and earn his wings to fly. Unfortunately, because of this accident, instead of flying, this young cherubic boy met an untimely end. The unfortunate father wrote a letter to the Chief Justice of this Court not claiming any compensation or any relief personal to him, but only praying that the Court may take action to ensure that such unfortunate accidents are avoided in the future.