KADAMIYA BAI D/O KASHIRAM GOND, AGED ABOUT 50 YEARS R/O VILLAGE GHAGHRA, POLICE STATION & TAHSIL PENDRA, DISTRICT BILASPUR (CHHATTISGARH) DEFENDANT NO.4 Vs. JANKI BAI @ JANKUNWAR, W/O LATE RAMBHAJAN, AGED ABOUT 80 YEARS CASTE GOND, CULTIVATOR, R/O VILLAGE GHAGHRA, POLICE STATION & TAHSIL PENDRA, DISTRICT BILASPUR (CHHATTISGARH)

JUDGEMENT

(1.) - Heard on I.A. No. 2 of 2016, an application for taking documents on record.

(2.) On due consideration, I.A. No. 2 of 2016 is hereby allowed and the documents annexed along with the application are taken on record subject to their admissibility.

(3.) Also heard on I.A. No.3 of 2016, an application for not pressing the relief sought against order dated 28.10.2015.