(1.) Heard on I.A.No.1/2024, application for condonation of delay in filing the appeal.
(2.) Sufficient cause has been shown for delay in filing the appeal. Accordingly, I.A.No.1/2024 is allowed and delay of 179 days in filing the appeal is hereby condoned.
(3.) Also heard on admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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