(1.) I.A. No.1 of 2025 is an application for condonation of delay in filing the revision of 28 days.
(2.) On due consideration and for the reasons mentioned in the application, the same is allowed. Delay in filing the revision is hereby condoned.
(3.) By way of this revision, the applicant has prayed for following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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