REGENT COMPUTRONICS PVT. LTD.

Modern Medical Institute Appellant

V/S

Sharad Daga Respondents

Referred Judgements :-

RAM CHARAN SIKARWAR VS. SMT. JOGAMAYA CASU [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. SKIPPER CONSTRUCTION CO PRIVATE LIMITED [REFERRED TO]
SUJIT PAL VS. PRABIR KUMAR SUN [REFERRED TO]
PREMLAL VS. GOVERNMENT OF KERALA [REFERRED TO]
MAGNA VS. RUSTAM [REFERRED TO]
Hari Nandan Agrawal and another VS. S.N. Pandita and others [REFERRED TO]

JUDGEMENT

(1.) The petitioner has filed this petition seeking the following relief(s):-

(2.) The petitioner/judgment debtor has challenged the Order dtd. 31/7/2024 (Annexure P/1) passed by the learned Execution Court i.e. IInd Civil Judge Class-I, Raipur Chhattisgarh in Execution Case No. 127- A/1993, whereby the application moved by the present petitioner under Order 26 Rule 10(2) read with Sec. 151 of C.P.C. has been rejected.

(3.) Brief facts of the present case are as under:-

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MODERN MEDICAL INSTITUTE Vs. SHARAD DAGA

Referred Judgements :-

JUDGEMENT

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