(1.) Heard on I.A. No.02/2025, an application for condonation of delay in filing the Revision.
(2.) There is delay of 27 days.
(3.) Upon due consideration, the application is allowed and the delay is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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