RAMAYAN PRASAD SONI Vs. DULAURIN BAI

JUDGEMENT

(1.) Sole respondent died in the month of July, 2012, as per facts mentioned in I.A.No.3/14.

(2.) None has represented proposed legal representative of dead respondent 1A Ram Kumar Kashyap, though served as per office note.

(3.) Shri R.S.Patel, Advocate represents proposed respondent No.2 Dinesh Kumar Dewangan.