(1.) Heard on I.A.No. 3/15 for urgent hearing. The same is disposed of.
(2.) Also heard on I.A.No. 1/14 for condonation of delay.
(3.) The instant miscellaneous appeal is preferred after 2 days of its limitation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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