(1.) Heard.
(2.) The applicants have filed this application under Section 438 of the Cr. P.C. for grant of anticipatory bail.
(3.) Case diary of Crime No. 94/2005, registered at Police Station, Modahapara, District Raipur for the offence punishable under Section 306 of the IPC perused.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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