LAWS(CHH)-2005-3-19

SUDARSHAN Vs. STATE OF C G

Decided On March 31, 2005
SUDARSHAN Appellant
V/S
State Of C G Respondents

JUDGEMENT

(1.) HEARD Mr.Janak Ram Verma, Advocate for the appellants and Mr. Ashish Shukla. Govt. Advocate for the State of Chhattisgarh/respondent, on the question of admission. The appeal is admitted for hearing.

(2.) MR . Shukla accepts notice on behalf of the respondent. M. (Cri.) P.No. 2864 of 2004 :