(1.) HEARD .
(2.) DURING the arguments, learned counsel for both the parties submit that, the name of the petitioner No. 3 is Bhamesh alias Bhameshwar. Therefore, they pray that, the name of the petitioner No. 3 may be read as Bhamesh alias Bhameshwar. Considered. Allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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