LAWS(CHH)-2005-2-4

M S RAJPUT Vs. STATE OF CHHATISGARH

Decided On February 21, 2005
M.S.RAJPUT Appellant
V/S
STATE OF CHHATTISGARH Respondents

JUDGEMENT

(1.) Shri H.S. Ahluwalia for the applicants.

(2.) Shri Vinod Shrivastava, G.A., for the State.

(3.) Heard.