VASHISTH KUMAR SAHU Vs. STATE OF CHHATTISGARH

JUDGEMENT

(1.) Heard Mr. Satyendra Srivas holding the brief of Mr. Rakesh Kumar Thakur, learned counsel for the petitioner as well as Mr. H.S. Ahluwalia, learned Deputy Advocate General, appearing for the State/respondents.

(2.) Registry has pointed out default that certified copy of order dtd. 1/5/2023 is not filed.

(3.) Defects pointed out by the Registry is over-ruled.