BALSINGH Vs. LALIT KUMAR SINHA

JUDGEMENT

(1.) With the consent of the parties, the matter is heard finally. On 4.2.2010 Arjun Netam was dashed by a jeep bearing registration No. C.G. 04-T-1817 as a result of which he died.

(2.) On 10.3.2010 a claim case No. 10/2010 was filed by the claimants claiming compensation to the tune of Rs. 9 lacs from the respondents.

(3.) From perusal of the record of claim case No. 23/10, it appears that another claim case was also filed on behalf of the appellants/claimants on 12.7.2010 in relation to the same accident between the same parties, which was registered as claim case No. 23/10.